SHIVASHANKAR AMARANNAVAR,S.SUJATHA

79 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• SMT. BASAVANNEWWA W/O. BASANNEPPA KOTRI v. GENERAL MANAGER — Karnataka High Court (2020-07-14)
• GENERAL MANAGER SUNDARAMS PRIVATE LIMITED v. SMT BASAVANNEWWA W/O BASAVANNEPPA KOTRI — Karnataka High Court (2020-07-14)
• M/S. KARNATAKA AGENCIES v. SMT. BASAVANNEWWA W/O. BASAVANNEPPA KOTRI — Karnataka High Court (2020-07-14)
• MEENAXI W/O MADHUKAR NAIK, v. PANDURANG BHIMRAO LAXMESHWAR, — Karnataka High Court (2020-07-14)
• KARNATAKA NEERAVARI NIGAM LIMITED v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2020-06-29)
• KARNATAKA NEERAVARI NIGAM LIMITED v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2020-06-29)
• KALLAPPA NANDEPPA BASARIKHODI v. THE S.L.A.O., — Karnataka High Court (2020-06-29)
• KARNATAKA NEERAVARI NIGAM LIMITED v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2020-06-29)
• AMMAWWA v. THE S.L.A.O., — Karnataka High Court (2020-06-29)
• KARNATAKA NEERAVARI NIGAM LIMITED v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2020-06-29)