SHIVAKANT PRASAD, TIRTHANKAR GHOSH

36 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• MD ISAR v. State of West Bengal — Calcutta High Court (2020-11-12)
• SOJIM MONDAL ALIAS SAJIM ALIASBISWAJIT MONDAL v. State of West Bengal — Calcutta High Court (2020-11-12)
• SHAYM BABU SAH @ GUPTA AND ANR v. State of West Bengal — Calcutta High Court (2020-11-12)
• RAMEN MONDAL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-11-12)
• PRABIN KUMAR RAY v. State of West Bengal — Calcutta High Court (2020-11-12)
• MANIK SHYAMAL AND ANR v. State of West Bengal — Calcutta High Court (2020-11-12)
• ATAUR RAHMAN @ ATA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-11-12)
• RAKESH DAFADAR AND ORS v. State of West Bengal — Calcutta High Court (2020-11-12)
• BABLU SEKH v. State of West Bengal — Calcutta High Court (2020-11-12)
• SK SAIFUDDIN RAHAMAN v. State of West Bengal — Calcutta High Court (2020-11-12)