SHIVAKANT PRASAD, SAUGATA BHATTACHARYYA

39 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• THE PEERLESS GEN. FIN.& INVEST CO LTD KARMACHARI SAMITY &ANR v. RESERVE BANK OF INDIA & ORS — Calcutta High Court (2021-06-24)
• BIDYUT BARAN PAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-24)
• DIPU SARKAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-06-11)
• BECHAN RABI DAS v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-11)
• KARTICK SAMMADAR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-06-11)
• MD. ALUDDIN v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-11)
• VIKRAMJEET SINGH AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-11)
• AINUL MIAH v. State of West Bengal — Calcutta High Court (2021-06-10)
• MD AMJAD RAYEEN @ MOHAMMAD AMAJAD RAIN v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-10)
• HARI SINGH v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-10)