SHIVAKANT PRASAD, ANIRUDDHA ROY

42 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• SWAPAN KUMAR DAS v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
• MD. YUSUF v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
• FAISAL ALI v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
• GORA CHAND MUKHERJEE@HARU v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
• JAYANTI MISTRY v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-04)
• SHEULI SAMANTA @ SHEULI JASH SAMANTA v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-03)
• BALARAM BAR AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-03)
• SADDAM MOLLA @ SADDAM @ AHEDUL SARKAR v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-03)
• PABAN MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-03)
• JALAL MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-06-03)