SHIVAKANT PRASAD, ANANDA KUMAR MUKHERJEE

49 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• PINTU DE AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-18)
• ANARUL SK v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-18)
• BIPUL BISWAS ALIAS BIPUL CHANDRA BISWAS v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-18)
• JOBED ALI LKHAN AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-18)
• DILIP KUMAR @DILIP SAH @DILIP KUMAR SHAW v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-18)
• NAYAN ADHIKARY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-11-18)
• SHAMPA SHIT v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-18)
• DEBABRATA DAS @ DEBU DAS v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-18)
• UTTAM MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-18)
• JAKIR SK AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-18)