LexSHIVAKANT PRASAD
376 recorded High Court judgment(s) · 2007–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 376 |
Disposal nature
| DISPOSED | 230 |
| DISMISSED FOR DEFAULT | 43 |
| DISMISSED | 34 |
| DISMISSED FOR NON PROSECUTION | 20 |
| ALLOWED | 13 |
| DISMISSED AS NOT PRESSED | 10 |
| TRANSFERRED | 7 |
| DISMISSED AS WITHDRAWN | 6 |
Recent judgments
- SMT RAJKUMARI YADAV v. RAMLAL SHAW — Calcutta High Court (2021-12-01)
- MONI MANJUSHA NANDY v. PRABIR KUMAR NAG & ANR — Calcutta High Court (2021-12-01)
- M/S. R.K. SOHINEE MACHINERIES P. LTD. v. ESI CORP. — Calcutta High Court (2021-12-01)
- SMT RAJKUMARI YADAV v. SURESH PRASAD — Calcutta High Court (2021-12-01)
- ARDHENDU SHEKHAR KUNDU v. ASHOK KUMAR SINHA — Calcutta High Court (2021-11-30)
- STRATEGIC MANAGEMENT TECHNOLOGY CONSULTANTS(SMTC) v. CHAYA GHOSH & ORS — Calcutta High Court (2021-11-26)
- HIMADRI DAS & ANRC v. THE ORIENTAL MOTOR ACCESSORIES AGENCY PVT. LTD. — Calcutta High Court (2021-11-25)
- RIMA MUSKAN v. AYAN NATH — Calcutta High Court (2021-11-24)
- M/S STHAPATI REP BY ITS PARTNER INDRANI CHAKRABORTY v. SUSHIL CHAKRABORTY — Calcutta High Court (2021-11-17)
- ELIUS SARDAR v. ATIAR GHARAMI — Calcutta High Court (2021-11-17)