SHIVAJI PANDEY,. PARTHA SARTHY

315 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• Sunil Kumar Verma v. The State of Bihar — Patna High Court (2021-04-08)
• The Chairman/President, National Co-Operative Consumers Federation of India Limited v. Bibhuti Bhushan Saha — Patna High Court (2021-04-07)
• Niraj Niyanta, v. Jyotsna Krishnan, — Patna High Court (2021-04-07)
• AJIT KUMAR JAISWAL v. The State of Bihar — Patna High Court (2021-04-07)
• Dhirendra Mishra v. The Patna High Court — Patna High Court (2021-03-23)
• Amar Dev Pandey v. The State of Bihar through the Principal Secretary, — Patna High Court (2021-03-23)
• Vaibhav Gupta v. Bihar Public Service Commission — Patna High Court (2021-03-18)
• Apurva Sharma v. The Bihar Public Service Commission — Patna High Court (2021-03-18)
• Meha Verma v. The State of Bihar through the Principal Secretary, — Patna High Court (2021-03-18)
• Ashok Kumar v. The State Of Bihar — Patna High Court (2021-03-16)