SHIVAJI PANDEY,. NAVIN SINHA

409 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• Ghanshyam Verma @ Chanshyam Pd. Verma v. The State Of Bihar and Ors — Patna High Court (2014-03-12)
• Binda Devi v. The Union Of India and Ors — Patna High Court (2014-03-12)
• Abhay Kumar Singh and Anr. v. The State Of Bihar and Ors — Patna High Court (2014-02-19)
• Hari Nandan Singh @ Hari Nandan Nandan Singh Yadav and Anr. v. The State Of Bihar and Ors — Patna High Court (2014-02-12)
• Ishwar Yadav v. The State Of Bihar and Ors — Patna High Court (2014-02-12)
• M/s Pintu v. The State Of Bihar and Ors — Patna High Court (2014-01-22)
• Prashant Kumar Sinha v. The Union Of India and Ors — Patna High Court (2014-01-22)
• Ashok Kumar Sinha v. The State Of Bihar and Ors — Patna High Court (2013-12-18)
• Surya Munni Devi v. The State Of Bihar and Ors — Patna High Court (2013-11-27)
• Chandra Madhaw Pandey v. The State Of Bihar and Ors — Patna High Court (2013-05-17)