LexSHIVAJI PANDEY
19,663 recorded High Court judgment(s) · 1998–2021
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 19663 |
Disposal nature
| BAIL GRANTED | 5319 |
| DISPOSED | 4591 |
| DISMISSED | 3330 |
| ALLOWED | 1738 |
| REJECTED | 1570 |
| WITHDRAWN | 1531 |
| BAIL REJECTED | 1151 |
| D.F.D. FOR NON APPEARANCE | 172 |
Recent judgments
- PAWAN RISHIDEO v. The State of Bihar — Patna High Court (2021-04-28)
- RAJESH BASHKHOR v. The State of Bihar — Patna High Court (2021-04-28)
- MUKESH SAH v. THE STATE OF BIHAR — Patna High Court (2021-04-17)
- MUKESH SINGH v. The State of Bihar — Patna High Court (2021-04-17)
- RAJBANSHI CHAUDHARY @ RAJAVANSHI CHAUDHARI v. The State of Bihar — Patna High Court (2021-04-17)
- VINOD RAM v. The State of Bihar — Patna High Court (2021-04-17)
- SATYENDRA SINGH @ SATENDRA MAHTO @ SATENDRA SINGH v. The State of Bihar — Patna High Court (2021-04-16)
- PAPPU SAH v. The State of Bihar — Patna High Court (2021-04-16)
- KAUSHAL GOSWAMI @ KAUSHAL KUMAR v. The State of Bihar — Patna High Court (2021-04-12)
- DEEPAK KUMAR @ DEEPAK KUMAR SAH v. THE STATE OF BIHAR — Patna High Court (2021-04-12)