SHIVAJI PANDEY,. ANJANI KUMAR SHARAN

203 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• Jakhan Bind, v. The State of Bihar — Patna High Court (2021-02-11)
• Brij Bihari Ram, v. The State of Bihar — Patna High Court (2021-02-10)
• Manoj Kumar v. The Union Of India and Ors — Patna High Court (2020-05-29)
• Amir Singh v. The State Of Bihar — Patna High Court (2020-05-29)
• Ram Kumar Mishra v. The State Of Bihar and Ors — Patna High Court (2020-05-29)
• Santosh Kumar v. The State of Bihar — Patna High Court (2020-03-06)
• Manoj Kumar Rai @ Manoj Kumar Roy v. Smt. Shakuntala Devi @ Shakuntala Devi — Patna High Court (2020-03-05)
• Amod Kumar Ojha v. The State of Bihar — Patna High Court (2020-03-05)
• Dharmendra Choudhary v. Smt. Puniya Devi — Patna High Court (2020-03-05)
• The State Of Bihar and Ors v. Dr. Rameshwar Prasad — Patna High Court (2020-03-05)