LexSHIVAJI PANDEY
30 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 30 |
Disposal nature
| DISPOSED | 12 |
| DISMISSED | 10 |
| ALLOWED | 8 |
Recent judgments
- The High Court Of Judicature At Patna Through The Registrar General Patna High Court v. Rakesh Kumar — Patna High Court (2015-09-30)
- The Honble Patna High Court Of Judicature At Patna Through The Registrar General Patna High Court a v. Yogendra Prasad Azad and Anr — Patna High Court (2015-09-30)
- The High Court Of Judicature At Patna Through The Registrar General Patna High Court and Anr v. Anju Mishra — Patna High Court (2015-09-30)
- The High Court Of Judicature At Patna Through The Registrar General Patna High Court and Anr v. Chakrapani — Patna High Court (2015-09-30)
- The High Court Of Judicature At Patna Through The Registrar General v. Sri K.k. Chaubey and Ors — Patna High Court (2015-09-30)
- ANJU MISHRA v. THE HIGH COURT OF JUDICATURE A — Patna High Court (2015-07-17)
- RAKESH KUMAR v. The High Court Of Judicature At Patna — Patna High Court (2015-07-17)
- YOGENDRA PRASAD AZAD and ANR v. THE HONBLE PATNA HIGH COURT OF — Patna High Court (2015-07-17)
- SRI K.K.CHAUBEY v. HIGH COURT OF JUDICATURE AT PA — Patna High Court (2015-07-17)
- CHAKRAPANI v. THE HONBLE HIGH COURT OF JUDI — Patna High Court (2015-07-17)