SHIVA KIRTI SINGH

64 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• DLIP KUMAR SINGH v. THE UNION OF INDIA and ORS. — Patna High Court (2012-10-10)
• Smt. Vimla Devi v. The State Of Bihar — Patna High Court (2012-10-03)
• SHAILENDRA KUMAR JHA v. THE M.D.,B.S.R.T.CORPORATION and — Patna High Court (2012-09-26)
• COMMISSIONER OF INCOME TAX and A v. UMESH PRASAD SINGH — Patna High Court (2012-09-25)
• MOST. DHANESHRI DEVI v. THE BIHAR AGRICULTURE UNIVERSI — Patna High Court (2012-09-19)
• SHANTI DEVI v. THE STATE OF BIHAR and ORS — Patna High Court (2012-09-19)
• Mukesh Tiwary v. The State Of Bihar — Patna High Court (2012-09-19)
• RAJ KUMAR SINGH v. THE STATE OF BIHAR and ORS — Patna High Court (2012-09-19)
• JAGDISH DUBEY and ORS v. THE STATE OF BIHAR and ORS — Patna High Court (2012-09-19)
• POLO MANDAL v. RAM NIWAS SINGH and ORS. — Patna High Court (2012-09-19)