LexSHIV SHANKER PRASAD
2,232 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 2232 |
Disposal nature
| Disposed off/Decided on merits | 1143 |
| Allowed/Partly Allowed on merits | 702 |
| DISMISSED AS WITHDRAWN | 213 |
| DISMISSED AS INFRUCTUOUS | 73 |
| DISMISSED AS NOT PRESSED | 39 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 37 |
| Dismissed on merits | 23 |
| Consigned to Record | 2 |
Recent judgments
- ARJUN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-11-29)
- RAM KUMAR MISHRA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-11-02)
- RAJINA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-11-02)
- SHIV SHANKAR SONI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-11-02)
- ANSHUL MUDGAL v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-10-30)
- CHANDRA SHEKHAR v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-10-30)
- SMT. PINKI PATEL AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-30)
- RAM SHBAD v. STATE OF U.P.AND 3 OTHERS — Allahabad High Court (2023-10-30)
- SMT. PRIYANKA YADAV AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-30)
- PRIYANKA VISHWAKARMA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-10-30)