SHIV NARAYAN DHINGRA

1,194 recorded High Court judgment(s) · 2003–2025

Courts

Disposal nature

Recent judgments

• ABDUL LATEEF v. RANBAXY LABORATORIES LTD — Delhi High Court (2025-02-04)
• SOCIAL JURIST A LAWYER GROUP v. T.T.JOSEPH,CHAIRMAN, D.S.S.B. — Delhi High Court (2016-10-04)
• NATIONAL INSURANCE CO.LTD. v. RAJ PRAKASH & ORS. — Delhi High Court (2012-11-02)
• DHIRENDER TIWARI & ORS. v. STATE GOVT. OF NCT OF DELHI & ORS. — Delhi High Court (2012-01-12)
• MANNIL HOUSING FINANCE LTD. v. BIMLA JOSHI & ORS. — Delhi High Court (2011-08-18)
• NATIONAL INSURANCE CO.LTD. v. SURJEET KAUR & ORS. — Delhi High Court (2011-07-29)
• DR.MANJULA K.PATHAK v. NUTAN PANDIT — Delhi High Court (2011-04-08)
• RAJEEV KUMAR MISHRA v. FOOD CORPORATION OF INDIA & ORS. — Delhi High Court (2011-03-11)
• POOJA v. STATE — Delhi High Court (2011-03-11)
• PUNIT KUMAR BHALLA v. STATE OF NCT OF DELHI — Delhi High Court (2011-03-01)