SHIRCY V

5,411 recorded High Court judgment(s) · 2015–2022

Courts

Kerala High Court

5411

ALLOWED	2352
DISPOSED OF	755
DISMISSED AS WITHDRAWN	748
DISMISSED	737
CLOSED	300
DISMISSED AS NOT PRESSED	276
DISMISSED AS INFRUCTUOUS	97
DISMISSED FOR NON PROSECUTION	60

T.S.SAJI v. K.K.THANKACHAN — Kerala High Court (2022-05-30)
HOTEL MEADOWS INTERNATIONAL CHALAKUDY v. WILSON — Kerala High Court (2022-05-27)
C.VENUGOPLAN NAMBOODIRI v. TALI DEVASWAM — Kerala High Court (2022-05-25)
M.A.BALAKRISHNAN,(DIED) v. M.A.CHANDRASEKHARAN — Kerala High Court (2022-05-25)
ACHAMBAT ABDUL RAHIM v. ADV.MUHAMMED HAROON — Kerala High Court (2022-05-24)
P.R.BALAKRISHNAN UNNITHAN v. BALAKRISHNAN — Kerala High Court (2022-05-24)
MOHAMMNED HAROON v. K.KUNHIKOYAMUTTY NAHA(DIED) — Kerala High Court (2022-05-24)
KIZHAKKINIYAKATH KUNHIKOYAMUTTY NAHA(DIED) v. ACHAMBAT MOHAMMAD HAROON(DIED) — Kerala High Court (2022-05-24)
UPENDRA NARAYANAN v. K.K.UDAYAN — Kerala High Court (2022-04-08)
ANSIL v. STATE OF KERALA — Kerala High Court (2022-04-08)