SHEKHER DHAWAN,. MAHESH GROVER

53 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• GRAM PANCHAYAT,VILLAGE KARAMGARH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2017-05-23)
• HARYANA URBAN DEVELOPMENT AUTHORITY & ORS v. BALWANT SINGH & ANR — Punjab & Haryana High Court (2017-05-11)
• MADAN MOHAN GOSWAMI v. DEPUTY COMMISSIONER & ORS — Punjab & Haryana High Court (2017-05-05)
• HAWA SINGH v. CHIEF CANAL OFFICERAND ORS — Punjab & Haryana High Court (2017-05-03)
• STATE OF PUNJAB AND OTHERS v. GIAN KAUR AND OTHERS — Punjab & Haryana High Court (2017-05-01)
• GURU JAMBHESHWAR UNIVERSITY OF SCIENCE AND TECHNOLOGY HISAR v. VIKAS SHARMA AND ANR — Punjab & Haryana High Court (2017-04-28)
• NAHAR SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2017-04-26)
• THE KALANWALI COOP. CREDIT & SERVICES SOCIETY LTD v. PRESIDING OFFICER AND ANR — Punjab & Haryana High Court (2017-04-25)
• THE MANAGEMENT THROUGH REGIONAL MANAGER & ORS. v. SHIV DAYAL AND ANOTHER — Punjab & Haryana High Court (2017-04-25)
• SUBE SINGH v. M/S HARVEL IRRIGATIONS PRIVATE LIMITED AND ANR — Punjab & Haryana High Court (2017-04-20)