SHEKHER DHAWAN,. M.M. AGGARWAL

294 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• DLF PARK PLACE RESIDENTS WELFARE ASSOCIATION v. DIRECTOR GENERAL, TOWN AND COUNTRY PLANNING (HARYANA) AND ORS. — Punjab & Haryana High Court (2016-12-02)
• SULEKH SINGH v. HARYANA URBAN DEVELOPMENT AUTHORITY & ORS — Punjab & Haryana High Court (2016-04-04)
• VISHAV PAL SINGH v. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS — Punjab & Haryana High Court (2016-04-04)
• RAM MEHAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-04-01)
• ANIL BANSAL v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2016-03-14)
• R.S. LABOUR v. FOOD CORPORATION OF INDIA AND ORS — Punjab & Haryana High Court (2016-02-09)
• SANJEEV SHARMA v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2016-01-13)
• RAM JASS YADAV v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2015-12-23)
• M/S P.S.FUNERAL & AMBULANCE SERVICE v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2015-12-23)
• BALJEET SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-12-23)