SHEKHER DHAWAN,BENCH- 4

28 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• MANJIT KAUR v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2017-01-13)
• GURJEET SINGH v. SATINDER KAUR — Punjab & Haryana High Court (2016-12-23)
• TEJINDER SINGH v. BALJEET KAUR — Punjab & Haryana High Court (2016-12-20)
• DAVINDER MOHAN KALIA v. SAMRITI — Punjab & Haryana High Court (2016-12-16)
• BALWINDER SINGH @ BINDER v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-12-13)
• PARDEEP KUMAR v. MAMTA RANI — Punjab & Haryana High Court (2016-12-12)
• RAJPAL KAUR v. JASWINDER SINGH — Punjab & Haryana High Court (2016-12-12)
• KAMLESH RANI v. KANISH & ORS — Punjab & Haryana High Court (2016-12-05)
• KEWAL SINGH v. PUNJAB STATE & OTHERS — Punjab & Haryana High Court (2016-12-02)
• JITENDER v. ANIL — Punjab & Haryana High Court (2016-12-01)