SHEKHER DHAWAN

14,031 recorded High Court judgment(s) · 2012–2025

Courts

Disposal nature

Recent judgments

• SUBHASH CHAND v. BABUJI THAKUR — Punjab & Haryana High Court (2025-08-21)
• KULDEEP SINGH v. KANWAR PAL AND OTHERS — Punjab & Haryana High Court (2025-03-03)
• SUNITA AND ANR v. RAJINDER AND ORS — Punjab & Haryana High Court (2025-01-27)
• VANEETA v. RAJINDER KUMAR AND ORS. — Punjab & Haryana High Court (2024-05-06)
• SANTOSH & ORS v. PARTAP & ORS — Punjab & Haryana High Court (2024-05-06)
• SUDESH KUMARI & ANR v. PADAM SINGH & ANR — Punjab & Haryana High Court (2024-05-02)
• RADHA v. DURBA NAIK AND ORS — Punjab & Haryana High Court (2024-02-22)
• NIRMALA DEVI v. PARKASH KUMARR — Punjab & Haryana High Court (2024-02-05)
• PREM SINGH v. SUBHASH CHAND AND ORS — Punjab & Haryana High Court (2024-01-20)
• ROHTASH SINGH AND ANR v. ANGREZ SINGH ALIAS CHANDER BHAN AND ORS. — Punjab & Haryana High Court (2023-09-09)