SHEKHAR KUMAR YADAV

10,334 recorded High Court judgment(s) · 2020–2026

Courts

Allahabad High Court

10334

Allowed/Partly Allowed on merits	5318
Disposed off/Decided on merits	2846
Dismissed on merits	1041
DISMISSED AS INFRUCTUOUS	514
Dismiss other than merit(DD/Non Prosec./Abated)	291
Dismissed on merits/Rejected	90
DISMISSED AS NOT PRESSED	66
DISMISSED AS WITHDRAWN	61

RAJPATI YADAV v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2026-03-29)
MUNSHI HASHMI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-25)
NITESH PANDEY v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-25)
ROBIN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-18)
PRADEEP v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-18)
SMT JYOTI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-18)
DEEPAK v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-18)
RAJESH YADAV v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-18)
NANHE KHAN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-18)
SUNIL AGRAHARI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-17)