SHEKHAR B. SARAF, SUGATO MAJUMDAR

76 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• ARJUN ROY AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-12-09)
• SARBESWAR BARMAN@SABESWAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-12-08)
• SAFIKUL ALAM v. State of West Bengal — Calcutta High Court (2022-12-08)
• BIKI SHARMA@BIKASH SHARMA v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-12-08)
• SUMAN SARKAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-12-08)
• KRISHNA BARMAN@KRISHNA CHANDRA BARMAN v. THE STATE O F WEST BENGAL — Calcutta High Court (2022-12-08)
• TAPU DAS AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-12-06)
• ABU BAKKAR SIDDIK AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-12-06)
• SANJAY SHIL@SANJAY SHIL SHARMA@SAAJAY SHIL v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-12-06)
• SHYAMAL SINGHA @ PURATU AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2022-12-05)