SHEKHAR B. SARAF,RAJEEV BHARTI

24 recorded High Court judgment(s) · 2025–2025

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Courts

Allahabad High Court

Disposal nature

Disposed off/Decided on merits	16
Allowed/Partly Allowed on merits/Granted	4
DISMISSED AS WITHDRAWN	3
Dismissed on merits/Rejected	1

Recent judgments

M/S TRANSCEND INFOSYSTEMS PVT. LTD. THRU. MANAGING DIRECTOR v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF ENVIRONMENT FOREST AND CLIMATE LKO. AND 2 OTHERS — Allahabad High Court (2025-12-10)
BRAHMA DATT @ NANKU v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND 10 OTHERS — Allahabad High Court (2025-12-10)
PL. SPORTS PRIVATE LTD. THRU. DIRECTOR AND AUTHORIZED SIGNATORY MR.ANUJ JALOTE v. STATE OF U.P. THRU. CHIEF SECY. LKO. AND 2 OTHERS — Allahabad High Court (2025-12-10)
M/S JAMAL IRON STORES THRU. PARTNER AHMED JAMEEL v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF STATE TAX AND ANOTHER — Allahabad High Court (2025-12-10)
M/S ARCHITA TOUR AND TRAVELS THRU. PROPRIETOR v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF STATE TAX LKO AND ANOTHER — Allahabad High Court (2025-12-10)
M/S HARSH ELECTRICALS, LKO. THRU. PROPRIETOR ARVIND SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. TAX AND REGISTRATION, LKO. AND ANOTHER — Allahabad High Court (2025-12-10)
PAWAN KUMAR AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. U.P. LKO. AND 3 OTHERS — Allahabad High Court (2025-12-10)
VINOD KUMAR MEHROTRA v. STATE OF U.P. THRU. THE ADDL. CHIEF SECY. DEPTT. OF REVENUE LKO. AND 4 OTHERS — Allahabad High Court (2025-12-10)
M/S. SHREE BALAJI TRADERS, LKO. THRU. SOLE PROPRIETOR SHRI BHUVANESH CHATURVEDI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF COMMERCIAL TAX, LKO. AND OTHERS — Allahabad High Court (2025-12-10)
SHWETA PAL AND 10 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. MEDICAL EDUCATION HEALTH FAMILY WELFARE LKO. AND 7 OTHERS — Allahabad High Court (2025-12-10)