SHEKHAR B. SARAF,PRASHANT KUMAR

643 recorded High Court judgment(s) · 2025–2025

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Courts

Allahabad High Court

643

Disposal nature

Disposed off/Decided on merits	470
DISMISSED AS WITHDRAWN	100
Dismissed on merits/Rejected	23
Allowed/Partly Allowed on merits/Granted	13
Dismiss other than merit(DD/Non Prosec./Abated)	13
Reference Disposed off	10
DISMISSED AS NOT PRESSED	10
(unspecified)	2

Recent judgments

ANWAR AHMAD and ANR. v. U.O.I. THRU. SECY. ROAD TRANSPORT AND HIGHWAYS and ORS. — Allahabad High Court (2025-11-14)
M/S SHARDA TRADING CO.THRU. PROPRIETOR OUM KUMAR v. STATE OF U.P. THRU. PRIN. SECY. INSTITUTIONAL FINANCE TAX LKO. AND 2 OTHERS — Allahabad High Court (2025-11-14)
HARI PRASAD v. STATE OF U.P. THRU. DISTT. MAGISTRATE/ COLLECTOR DISTT. BAHRAICH AND ANOTHER — Allahabad High Court (2025-11-14)
UPENDRA BAHADUR SINGH v. BABASAHEB BHIMRAO AMBEDKAR UNIVERSITY RAEBARELI ROAD THRU. ITS VICE CHANCELLOR LKO. AND 2 OTHERS — Allahabad High Court (2025-11-14)
M/S O.P.ENTERPRISES THRU. PROPRIETOR MR.OM PRAKASH v. STATE OF U.P. THRU. SECY. INSTITUTIONAL FINANCE LKO. AND ANOTHER — Allahabad High Court (2025-11-14)
GANGA DEVI RATHAUR v. STATE OF U.P. THRU. PRIN. SECY. RURAL DEVELOPMENT DEPTT. LKO. AND 6 OTHERS — Allahabad High Court (2025-11-14)
AVANI PARIDHI ENERGY AND COMMUNICATION PVT. LTD. LKO. THRU. AUTHORIZED SIGNATORY SHRI ADITYA YADAV v. STATE BANK OF INDIA THRU. CHIEF MANAGER, BRANCH OFFICE STRESSED ASSETS RECOVERY LKO. AND 3 OTHERS — Allahabad High Court (2025-11-14)
M/S AJAZ INT UDYOG THRU. AUTHORIZED SIGNATORY v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF STATE TAX U.P. LKO. AND ANOTHER — Allahabad High Court (2025-11-14)
SMT. USHA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE LKO. AND 2 OTHERS — Allahabad High Court (2025-11-14)
M/S SHARDA TRADING CO.THRU. PROPRIETOR OUM KUMAR v. STATE OF U.P. THRU. PRIN. SECY. INSTITUTIONAL FINANCE TAX, GOVT. OF U.P. LKO. AND 2 OTHERS — Allahabad High Court (2025-11-14)