SHEKHAR B. SARAF,MANJIVE SHUKLA

376 recorded High Court judgment(s) · 2025–2026

Courts

Allahabad High Court

376

Disposed off/Decided on merits	285
DISMISSED AS WITHDRAWN	56
Dismissed on merits/Rejected	16
Allowed/Partly Allowed on merits/Granted	15
Dismiss other than merit(DD/Non Prosec./Abated)	2
Consigned to Record	1
DISMISSED AS NOT PRESSED	1

LATA YADAV AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME AND 7 OTHERS — Allahabad High Court (2026-02-16)
LIYAKAT ALI v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT., LUCKNOW AND 5 OTHERS — Allahabad High Court (2026-02-16)
SHAILENDRA KUMAR v. UNION OF INDIA THRU. SECY. MINISTRY OF EXTERNAL AFFAIRS GOVT. OF INDIA AND 3 OTHERS — Allahabad High Court (2026-01-05)
M/S ANIL TRADERS THRU. PROPRIETOR RAJ KUMAR GUPTA v. STATE OF U.P. THRU. PRIN. SECY. TAX AND REGISTRATION LKO. AND 2 OTHERS — Allahabad High Court (2025-12-19)
ZULFEKAR AHMAD v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 8 OTHERS — Allahabad High Court (2025-12-19)
SHARFARAZ KHAN AND 3 OTHERS v. UNION OF INDIA THRU. SECY. MINISTRY OF DEPTT. OF ROAD TRANSPORT AND HIGHWAYS NEW DELHI AND 4 OTHERS — Allahabad High Court (2025-12-19)
RAM SEWAK v. STATE OF U.P. THRU. ITS PRIN. SECY. DEPTT. OF PANCHAYATI RAJ LKO. AND 10 OTHERS — Allahabad High Court (2025-12-19)
KRISHNA PRASAD MISHRA v. STATE OF U.P. THRU. PRIN. SECY. ENERGY CIVIL SECTT. LKO AND 2 OTHERS — Allahabad High Court (2025-12-19)
SARFARAJ KHAN v. STATE OF U.P THRU. SECY. REVENUE DEPTT. CIVIL SECTT. LKO. AND 9 OTHERS — Allahabad High Court (2025-12-19)
RAJENDRA PRASAD DWIVEDI v. STATE OF U.P. THRU. PRIN. SECY. REVENUE AND 11 OTHERS — Allahabad High Court (2025-12-19)