LexSHEKHAR B. SARAF
12,072 recorded High Court judgment(s) · 1979–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 12072 |
Disposal nature
| DISMISSED FOR DEFAULT | 6467 |
| DISPOSED | 4254 |
| DISMISSED AS INFRUCTUOUS | 403 |
| DISMISSED | 328 |
| DISMISSED AS WITHDRAWN | 321 |
| TRANSFERRED | 105 |
| (unspecified) | 70 |
| DISMISSED AS NOT PRESSED | 51 |
Recent judgments
- R.P. INFOSYSTEMS PVT LTD v. REDINGTON (INDIA) LIMITED — Calcutta High Court (2023-11-16)
- SUVAJIT KARAN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-11-16)
- ARNAB ROY v. State of West Bengal — Calcutta High Court (2023-11-16)
- SANGHAMITRA GHOSH v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-11-16)
- TARAK CHANDRA ROY v. UNION OF INDIA & ORS — Calcutta High Court (2023-10-19)
- SUDIPTA MANDAL v. UNION OF INDIA AND ORS. — Calcutta High Court (2023-10-18)
- DIPALI MITRA & ORS. v. COAL INDIA LTD. & ORS. — Calcutta High Court (2023-10-17)
- ARUP GHOSH, PROPRIETOR OF M/S JUST LOGISTICS 1 v. UNION OF INDIA AND ORS. — Calcutta High Court (2023-10-06)
- PURABI CHANDRA v. SANGHAMITRA MAKUR , — Calcutta High Court (2023-10-05)
- BISWAJIT NATH v. SUJIT KUMAR MAITY — Calcutta High Court (2023-10-05)