LexSHEEMA ALI KHAN
915 recorded High Court judgment(s) · 2011–2013
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 915 |
Disposal nature
| DISMISSED | 312 |
| DISPOSED | 251 |
| ALLOWED | 202 |
| BAIL GRANTED | 86 |
| WITHDRAWN | 37 |
| D.F.D. FOR NON APPEARANCE | 12 |
| REJECTED | 11 |
| CONVERTED | 3 |
Recent judgments
- Md. Safi v. The State Of Bihar — Patna High Court (2013-08-07)
- Chandan Paswan @ Mallu Paswan v. The State Of Bihar — Patna High Court (2013-08-07)
- Niranjan Sharma v. The State Of Bihar — Patna High Court (2013-08-07)
- Rajendra Thakur v. The State Of Bihar and Ors — Patna High Court (2013-08-07)
- Shivanand Singh v. The State Of Bihar — Patna High Court (2013-08-07)
- Smt. Saraswati Devi and Ors. v. The State Of Bihar — Patna High Court (2013-08-07)
- Pramod Kumar Choudhary v. The State Of Bihar — Patna High Court (2013-08-07)
- Md. Samim Ahmad v. The State Of Bihar — Patna High Court (2013-08-07)
- Amit Kumar Singh v. The State Of Bihar — Patna High Court (2013-08-07)
- Vinay Sahni v. The State Of Bihar — Patna High Court (2013-08-07)