LexSHASHI KANT,VIKRAM NATH
23 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 23 |
Disposal nature
| Disposed off/Decided on merits | 21 |
| Allowed/Partly Allowed on merits | 1 |
| Dismissed on merits | 1 |
Recent judgments
- GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-14)
- SMT. ANITA JAISWAL v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2018-11-14)
- GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-11-14)
- S.N.G. DEVELOPERS LTD. AND 03 OTHERS v. State of U.P. AND 03 OTHERS — Allahabad High Court (2018-11-14)
- GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-14)
- GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY v. State of U.P. AND 10 OTHERS — Allahabad High Court (2018-11-14)
- GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-14)
- S.N.G. DEVELOPERS LIMITED v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-14)
- YOGESH KUMAR PATEL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-14)
- GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-14)