SHASHI KANT,SUDHIR AGARWAL

385 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

385

Dismiss other than merit(DD/Non Prosec./Abated)	194
Dismissed on merits	152
Allowed/Partly Allowed on merits	26
Disposed off/Decided on merits	12
(unspecified)	1

M/S SUNDER HOLDINGS PRIVATE LIMITED AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-10-09)
M/S KAPILA KRISHI UDYOG LTD. v. M/S KAMDHENU CATTLE FEEDS PVT. LTD. — Allahabad High Court (2018-10-09)
PREMLATA DEVI v. STATE OF U.P. THROUGH SECY. DEPTT. OF FINANCE GOVT.OF U.P. — Allahabad High Court (2018-10-09)
SARITA JAISWAL v. UNION OF INDIA THRU ITS SECY. and 4 OTHERS — Allahabad High Court (2018-07-19)
PRAMOD KUMAR GUPTA v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-07-06)
NAGAR PALIKA PARISHAD v. STATE OF U.P. AND 13 ORS. — Allahabad High Court (2018-07-06)
EXECUTIVE ENGINEER U.P. STATE INDUSTRIAL DEVP. CORP. v. HRIDAYA NARAIN SINGH AND OTHERS — Allahabad High Court (2018-05-21)
U.P.S.I.D.C. THRU ITS SECY. and ANOTHER v. AWADH RAJ ALIAS AWADH NARAIN SINGH and ANOTHER — Allahabad High Court (2018-04-16)
U.P. STATE INDUSTRIAL v. KANHAIYA LAL and OTHERS — Allahabad High Court (2018-04-16)
U.P. STATE INDUSTRIAL DEVP. CORP. LTD. v. NAROTTAM BIND AND OTHERS — Allahabad High Court (2018-04-16)