SHASHI KANT,SHASHI KANT GUPTA

59 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	36
Disposed off/Decided on merits	20
Dismiss other than merit(DD/Non Prosec./Abated)	3

RAM NARAIN v. THE UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-11-22)
RISHI PAL v. NIRDEHSK PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND ANOTHER — Allahabad High Court (2018-11-22)
ANITA GUPTA AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2018-11-22)
RASHID ALI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)
SUNIL KUMAR JAISWAL AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
SANJAY KUMAR v. DIRECTOR MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. AND 2 OTHERS — Allahabad High Court (2018-11-22)
JANGI YADAV AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-20)
JAMUNA PRASAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-20)
SANKATHA AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-11-20)
RAMSHREE v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-11-20)