SHASHI KANT,RAMESH SINHA

42 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	25
Allowed/Partly Allowed on merits	6
Dismissed on merits	6
Dismiss other than merit(DD/Non Prosec./Abated)	5

TEETU @ ANUJ KUMAR AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-29)
RAJESH @ RAJJU AND 2 ORS. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-03-29)
AJAY KUMAR BHARTIYA and 3 OTHERS v. STATE OF U.P. THRU SECY. and 2 OTHERS — Allahabad High Court (2018-03-29)
VIVEK THAPALIYAL AND 4 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-03-29)
PARVEZ AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-03-29)
MOHD. ASHARAF AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-03-29)
SUMIT CHAUDHARY AND ANR. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-03-29)
SMT. MONI AND ANR. v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-03-29)
SUMIT SHARMA ALIAS LALA AND 6 ORS. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-03-29)
SMT. SONAM @ MISBA KAUSAR (CORPUS) v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-03-29)