LexSHASHI KANT,NAHEED ARA MOONIS
20 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 20 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 19 |
| Dismissed on merits | 1 |
Recent judgments
- JANMED and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-11-29)
- HARISH CHANDRA v. STATE OF U.P. — Allahabad High Court (2018-10-26)
- RAM KISHORE CHHOTEY v. STATE OF U.P. — Allahabad High Court (2018-10-25)
- VISHNU SWARUP v. STATE OF U.P. — Allahabad High Court (2018-10-24)
- BRIJ PAL SINGH v. STATE OF U.P. — Allahabad High Court (2018-10-23)
- MANGEY v. STATE — Allahabad High Court (2018-10-23)
- SUKHPAL SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-10-12)
- RAM BHAROSE v. STATE — Allahabad High Court (2018-10-03)
- POORAN v. STATE — Allahabad High Court (2018-09-28)
- MOHD. SAYEED v. STATE — Allahabad High Court (2018-09-24)