SHASHI KANT GUPTA,. Y. K. SRIVASTAVA

99 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

Disposed off/Decided on merits	73
Dismissed on merits	14
Dismiss other than merit(DD/Non Prosec./Abated)	10
Allowed/Partly Allowed on merits	2

RAJ KUMAR CHAUDHARY v. PURVANCHAL VIDYUT VITRAN NIGAM LTD. AND ANOTHER — Allahabad High Court (2020-06-19)
DINESH CHAND @ GUDDU AGRAWAL v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-06-19)
DR. RAJESH KUMAR AND 4 ORS. v. UNION OF INDIA AND 6 ORS. — Allahabad High Court (2020-06-19)
AWADHESH KUMAR (SUB-INSPECTOR) v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-19)
M/S SHIV TRADERS THROUGH ITS PROPRIETOR SHRI MAHESH KUMAR SHARMA v. STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY (INSTITUTIONAL FINANCE) AND 3 OTHERS — Allahabad High Court (2020-06-19)
MOHD KHURSHEED MANSOORI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-06-19)
DEEPAK v. SMT. KALPANA — Allahabad High Court (2020-06-19)
SARVJEET YADAV v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2020-06-19)
SHRADDHA MISHRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-19)
JAVED v. DISTRICT MAGISTRATE AND 3 OTHERS — Allahabad High Court (2020-06-18)