LexSHASHI KANT GUPTA,VIPIN CHANDRA DIXIT
210 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 210 |
Disposal nature
| Disposed off/Decided on merits | 111 |
| Dismissed on merits | 73 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 19 |
| Allowed/Partly Allowed on merits | 7 |
Recent judgments
- SMT. NEELAM DEVI v. VIKAS SINGH — Allahabad High Court (2020-10-15)
- NIKHIL GUPTA v. DISTRICT MAGISTRATE AND ANOTHER — Allahabad High Court (2020-07-13)
- RAVIKANT TIWARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
- AVNEET KUMAR SINGH v. AUTHORIZED OFFICER STATE BANK OF INDIA AND ANOTHER — Allahabad High Court (2020-07-13)
- KRISHNA NAND SINGH YADAV v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-07-13)
- AJEET KUMAR NISHAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-13)
- SMT. NEHA JAIN v. BHARAT JAIN — Allahabad High Court (2020-07-13)
- BHAGWAN DAS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-10)
- RAKESH YADAV v. State of U.P. THROUGH PRINCIPAL SECRETARY, MEDICL HEALTH AND FAMILY WELFARE AND 5 OTHERS — Allahabad High Court (2020-07-10)
- SRI SIKANDAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-09)