SHASHI KANT GUPTA,VIJAY LAKSHMI

25 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	15
Dismissed on merits	8
Disposed off/Decided on merits	1
Allowed/Partly Allowed on merits	1

UNION OF INDIA AND 5 OTHERS v. CHHANGUR SHARMA — Allahabad High Court (2018-10-26)
LALARAM v. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD AND OTHERS — Allahabad High Court (2018-10-26)
UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF COMMUNICATION DEPARTMENT OF POSTS, AND 4 OTHERS v. VIRENDRA KUMAR OJHA AND ANOTHER — Allahabad High Court (2018-10-26)
ANAND SWAROOP SRIVASTAVA v. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD AND OTHERS — Allahabad High Court (2018-10-26)
MANKAMESHWAR PRASAD PANDEY v. UNION OF INDIA AND OTHERS — Allahabad High Court (2018-10-25)
ABHISHEK AWASTHI v. REGIONAL DIRECTOR S.S.C.C.R. ALLAHABAD AND ANOTHER — Allahabad High Court (2018-10-25)
POST MASTER GENERAL ALLAHABAD REGION ALLD. AND 3 OTHERS v. BABOO RAM YADAV AND ANR. — Allahabad High Court (2018-10-25)
UNION OF INDIA and OTHERS v. SMT. KANTA and ANOTHER — Allahabad High Court (2018-10-25)
UNION OF INDIA THRU SEC MINISTRY OF POSTAL AND OTHERS v. SURENDRA NATH SINGH AND OTHERS — Allahabad High Court (2018-10-24)
SATYA NARAIN v. C.A.T.ALLD.THROUGH UNION OF INDIA and OTHERS — Allahabad High Court (2018-10-24)