SHASHI KANT GUPTA,SHASHI KANT

46 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	23
Disposed off/Decided on merits	19
Dismiss other than merit(DD/Non Prosec./Abated)	2
Allowed/Partly Allowed on merits	2

RAMDAYAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
DANISH ALI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
VIJAY KUMAR v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-11-22)
KARUNESH BHATT v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-11-22)
SURENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)
SAROJINI SHAHU v. State of U.P. THROUGH D.M. MIRZAPUR AND 4 OTHERS — Allahabad High Court (2018-11-22)
NAFISHA BEGUM v. State of U.P. AND ANOTHER — Allahabad High Court (2018-11-22)
SMT.MOHAR SHREE v. CHIEF EXECUTIVE OFFICER AND 3 OTHERS — Allahabad High Court (2018-11-22)
SMT. AMINA BEGUM v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-11-22)
SARDAR SINGH YADAV v. SMT. SAVITA GOYAL AND 6 OTHERS — Allahabad High Court (2018-11-20)