LexSHASHI KANT GUPTA,SHAMIM AHMED
348 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 348 |
Disposal nature
| Disposed off/Decided on merits | 265 |
| Dismissed on merits | 56 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 21 |
| Allowed/Partly Allowed on merits | 4 |
| (unspecified) | 2 |
Recent judgments
- NAGESHWAR MISHRA v. THE UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2020-09-02)
- BIJENDRA SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-09-02)
- AJAY SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-02)
- State of U.P. THRU.PRINCIPAL SECRETARY(RAJYA NIYOJAN SANSTHAN ARTH EVAM SANKYA PRABHAG) AND 4 OTRS. v. AKASH VERMA — Allahabad High Court (2020-09-02)
- BAHADUR YADAV v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2020-09-02)
- ABHA DEVI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-09-02)
- SATYA PRAKASH v. State of U.P. AND 9 OTHERS — Allahabad High Court (2020-09-02)
- VINOD v. State of U.P. AND 12 OTHERS — Allahabad High Court (2020-09-02)
- SACHIDANAND DUBEY v. State of U.P. THROUGH SECRETARY BASIC SHIKSHA AND 3 OTHERS — Allahabad High Court (2020-09-02)
- AMIT YADAV v. DISTRICT MAGISTRATE KANPUR DISTRICT KANPUR NAGAR AND 5 OTHERS — Allahabad High Court (2020-09-02)