SHASHI KANT GUPTA,SAURABH SHYAM SHAMSHERY

945 recorded High Court judgment(s) · 2018–2020

Courts

Allahabad High Court

945

Disposed off/Decided on merits	486
Dismissed on merits	269
Dismiss other than merit(DD/Non Prosec./Abated)	175
Allowed/Partly Allowed on merits	15

UMA MITTAL AND 4 OTHERS v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2020-06-15)
NILESH ALIAS MEGHLATA v. ACHINTAISHWARYA — Allahabad High Court (2020-06-05)
C/M SHRI BIHARIJI JANPAD SIKSHA PRASAR SAMITI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-04)
M/S DKC PROJECTS PRIVATE LIMITED v. CENTRAL ORGANISATION RAILWAY ELECTRIFICATION AND ANOTHER — Allahabad High Court (2020-06-03)
HERITAGE INSTITUTE OF MEDICAL SCIENCES v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-02)
SOHAN LAL COMMODITY MANAGEMENT PVT. LTD. AND ANOTHER v. STATE OF U.P. THROUGH ITS PRINCIPAL SECREATRY (TAX AND INSTITUTIONAL FINANCE) AND 6 OTHERS — Allahabad High Court (2020-06-02)
DR. SANDEEP KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-01)
CHANDRIKA SINGH v. LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER — Allahabad High Court (2020-06-01)
HERITAGE INSTITUTE OF MEDICAL SCIENCES v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-05-30)
SHAAD ANWAR v. State of U.P. — Allahabad High Court (2020-05-30)