SHASHI KANT GUPTA,SANJAY KUMAR PACHORI

65 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

Disposed off/Decided on merits	46
Dismiss other than merit(DD/Non Prosec./Abated)	9
Dismissed on merits	8
Allowed/Partly Allowed on merits	2

SHIV PRASAD v. State of U.P. AND 8 OTHERS — Allahabad High Court (2020-09-24)
ALKA SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2020-09-24)
JUMAI SHAH @ OM FAKIR v. State of U.P. AND 9 OTHERS — Allahabad High Court (2020-09-24)
M/S KANAUJIYA READYMADE v. State of U.P. AND 9 OTHERS — Allahabad High Court (2020-09-24)
GIRIJA PRASAD v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2020-09-24)
AHMAD JAMAL SIDDIQUI v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2020-09-24)
SEEMA AND ANOTHER v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2020-09-24)
AMOD KUMAR DUBEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-24)
SURESH DUBEY v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2020-09-24)
SANTOSH AWANA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-09-24)