SHASHI KANT GUPTA,RAJIV GUPTA

265 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

265

Dismiss other than merit(DD/Non Prosec./Abated)	113
Disposed off/Decided on merits	93
Dismissed on merits	52
(unspecified)	5
Allowed/Partly Allowed on merits	2

SHREEPAL v. STATE OF U.P. THRU SECY. AND ANOTHER — Allahabad High Court (2018-07-24)
JAHAR SINGH v. DISTRICT MAGISTRATE FIROZABAD AND OTHERS — Allahabad High Court (2018-07-24)
KAMTA AND OTHERS v. STATE OF U.P. THRU SECY. AND OTHERS — Allahabad High Court (2018-07-24)
UMA SHANKAR @ BABA v. STATE OF U.P. THRU SECY. AND OTHERS — Allahabad High Court (2018-07-24)
SRI KISHUN VERMA v. STATE OF U.P. THRU SECY. AND OTHERS — Allahabad High Court (2018-07-24)
BALBIR SINGH BANSAL v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2018-07-24)
SOHAN SINGH YADAV AND 3 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-07-24)
ANIL KUMAR YADAV v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2018-07-24)
SALEEM AHMAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-07-24)
VISHAMBER DAYAL v. STATE OF U.P. THRU SECY. AND OTHERS — Allahabad High Court (2018-07-24)