LexSHASHI KANT GUPTA,PRAKASH PADIA
22 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 22 |
Disposal nature
| Disposed off/Decided on merits | 17 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2 |
| Dismissed on merits | 2 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- RAMENDRA VERMA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-12-02)
- JAMEEL AHMAD v. State of U.P. AND ANOTHER — Allahabad High Court (2019-12-02)
- ASHIK ALI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-02)
- M/S BMS IT INSTITUTE PRIVATE LIMITED AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-02)
- GOPAL SINGH AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-12-02)
- M/S. CHANDRA PRAKASH CONSTRUCTION v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-02)
- KISHORI LAL POST GRADUATE COLLEGE v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-02)
- KUSUM LATA JAGATRAMKA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-12-02)
- MAHANTH PRASAD v. State of U.P. AND 6 OTHERS — Allahabad High Court (2019-12-02)
- BALVEER SINGH v. State of U.P. AND 04 OTHERS — Allahabad High Court (2019-12-02)