SHASHI KANT GUPTA,PRADEEP KUMAR SRIVASTAVA

180 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

180

Dismissed on merits	81
Disposed off/Decided on merits	66
Dismiss other than merit(DD/Non Prosec./Abated)	29
Allowed/Partly Allowed on merits	4

SMT. NAZIA BEGUM v. SHOAIB AHMAD — Allahabad High Court (2019-04-12)
MANJU DEVI YADAV v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-04-05)
MANISH VERMA v. UNITED BANK OF INDIA AND 4 OTHERS — Allahabad High Court (2019-04-05)
VIJAY SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
SURENDRA SINGH YADAV v. State of U.P. AND 6 OTHERS — Allahabad High Court (2019-04-05)
MAHANT ASHUTOSH GIRI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-04-04)
SUMAN GAUTAM v. SRI JAGMOHAN SINGH — Allahabad High Court (2019-04-04)
SUKHPAL SINGH v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-04-04)
SMT. SHAYDA BEGUM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-04)
UTTAM SINGH v. ABHA SINGH — Allahabad High Court (2019-04-04)