LexSHASHI KANT GUPTA,PIYUSH AGRAWAL
536 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 536 |
Disposal nature
| Disposed off/Decided on merits | 394 |
| Dismissed on merits | 73 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 47 |
| Allowed/Partly Allowed on merits | 21 |
| Reference Disposed off | 1 |
Recent judgments
- SAYARA BANO v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-09-10)
- SHEKHAR UPADHYAY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
- BHARTIYA BANK KARMCHARI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-09-10)
- NAVEED AHMAD v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2020-09-10)
- KAPIL MISRA AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2020-09-10)
- LAL BAHADUR YADAV v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-09-10)
- RAMESH CHAND GOLA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-10)
- JAGAT SINGH v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2020-09-10)
- SHASHI KUMAR SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-09-10)
- HARISHANKAR GUPTA v. State of U.P. AND 7 OTHERS — Allahabad High Court (2020-09-10)