LexSHASHI KANT GUPTA,PANKAJ BHATIA
1,091 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1091 |
Disposal nature
| Disposed off/Decided on merits | 669 |
| Dismissed on merits | 255 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 138 |
| Allowed/Partly Allowed on merits | 28 |
| (unspecified) | 1 |
Recent judgments
- GAUTAM YADAV v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2020-11-11)
- M/S R P ENTERPRISES v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-11-11)
- MAYA DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-11)
- GEETA AGRAWAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-11)
- ZAFAR M. NAIYER v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-11-11)
- M/S R P ENTERPRISES v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-11-11)
- VED PRAKASH SINGH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-11)
- DINESH PANDEY AND 18 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-11)
- RAM BABU YADAV AND 2 OTHERS v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-11-11)
- SUSHMA SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-11-11)