SHASHI KANT GUPTA,NEERAJ TIWARI

136 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

136

Disposed off/Decided on merits	93
Dismissed on merits	25
Dismiss other than merit(DD/Non Prosec./Abated)	16
Allowed/Partly Allowed on merits	2

CHHOTE v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-12-05)
SONA GUPTA ALIAS RISHITOSH GUPTA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2019-12-05)
DEEPAK KUMAR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2019-12-05)
ANUP TIWARI v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2019-12-05)
M/S CHANDRABHAN SINGH AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-12-05)
RAJ KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-05)
ANIL KUMAR PANDEY v. PURVANCHAL VIDYUT VITRAN NIGAM LTD. AND 4 OTHERS — Allahabad High Court (2019-12-05)
DHARMENDRA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-12-05)
SMT. SHAILESH DEVI v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2019-12-05)
DEORAJ SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-12-05)