LexSHASHI KANT GUPTA,MANJU RANI CHAUHAN
581 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 581 |
Disposal nature
| Disposed off/Decided on merits | 418 |
| Dismissed on merits | 90 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 60 |
| Allowed/Partly Allowed on merits | 13 |
Recent judgments
- KUMARI POOJA AND 4 ORS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-31)
- SMT. PRITI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-31)
- CHHOTE SINGH v. State of U.P. AND 7 OTHERS — Allahabad High Court (2020-07-31)
- MO. JAVED @ SONU NUT v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-07-31)
- SATYAM SINGH v. STATE OF U P AND 3 OTHER — Allahabad High Court (2020-07-31)
- ANJALI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-31)
- MAMTA YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-31)
- PRAVEEN KUMAR AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-31)
- SMT. SARA KHATOON ALIAS SHIVANI SHARMA AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-31)
- EDAL SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-31)