LexSHASHI KANT GUPTA,BACHCHOO LAL
85 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 85 |
Disposal nature
| Disposed off/Decided on merits | 57 |
| Dismissed on merits | 23 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 5 |
Recent judgments
- IN RE v. JAI KUMAR SAXENA AND 26 OTHERS — Allahabad High Court (2018-11-20)
- JITENDRA KUMAR AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-31)
- PUNEET PRATAP v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-23)
- DEEPAK @ SHUBHAM v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-05-22)
- UDAI BHAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-21)
- RAMU TIWARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-21)
- GULABI DEVI AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-21)
- PRAMOD YADAV AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-21)
- OBAIDULLAH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-18)
- PRASHANT @ KALI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-18)