LexSHASHI KANT GUPTA,AJIT KUMAR
1,023 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1023 |
Disposal nature
| Disposed off/Decided on merits | 373 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 318 |
| Dismissed on merits | 310 |
| Allowed/Partly Allowed on merits | 17 |
| (unspecified) | 5 |
Recent judgments
- AFZAL ANSARI AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-05-15)
- SHRI NATH TRIPATHI v. DISTRICT MAGISTRATE AND 3 OTHERS — Allahabad High Court (2019-10-19)
- RAEESA BEGUM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-10-19)
- ISHWARWATI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-10-19)
- SUBHASH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-10-19)
- NARESH KOCHHAR v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-11-22)
- BALI RAM AND 2 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-09-28)
- BRIJENDRA SWARUP JAISWAAL v. THE STATE OF U.P. THRU SECY. AND ANOTHER — Allahabad High Court (2018-09-28)
- SMT. RAHEEMA KHATOON v. STATE OF U.P. THRU SECY. AND OTHERS — Allahabad High Court (2018-09-28)
- RAJ MAHILA UTTHAN SAMITI AND ANOTHER v. UNION OF INDIA AND OTHERS — Allahabad High Court (2018-09-28)