SHASHI KANT GUPTA

842 recorded High Court judgment(s) · 2017–2019

Courts

Allahabad High Court

842

Dismissed on merits	336
Disposed off/Decided on merits	238
Allowed/Partly Allowed on merits	129
Dismiss other than merit(DD/Non Prosec./Abated)	122
(unspecified)	14
Reference Disposed off	2
Transf/Returned for presentation to other court	1

SUBHASH v. State of U.P. — Allahabad High Court (2019-12-06)
RAMDEEN v. State of U.P. — Allahabad High Court (2019-12-06)
MOMEEN AGNIHOTRI v. State of U.P. — Allahabad High Court (2019-11-22)
INDRESH KUMAR v. State of U.P. — Allahabad High Court (2019-11-22)
SRI RAM YADAV v. State of U.P. — Allahabad High Court (2019-11-22)
ANAND SINGH v. State of U.P. — Allahabad High Court (2019-11-15)
DHARMENDRA v. State of U.P. — Allahabad High Court (2019-11-15)
NEM CHAND v. State of U.P. — Allahabad High Court (2019-11-15)
DHARMENDRA SINGH v. State of U.P. — Allahabad High Court (2019-11-15)
JAYVEER v. State of U.P. — Allahabad High Court (2019-11-15)