SHASHI KANT

585 recorded High Court judgment(s) · 2017–2019

Courts

Allahabad High Court

585

Disposed off/Decided on merits	274
Allowed/Partly Allowed on merits	166
Dismiss other than merit(DD/Non Prosec./Abated)	87
Dismissed on merits	57
Decided in terms of compromise	1

SANJAY KHAITAN v. State of U.P. AND ANOTHER — Allahabad High Court (2019-05-24)
SMT. BARMALI PUN MAGAR v. STATE OF U.P. — Allahabad High Court (2019-05-24)
SANTOSH SEN v. STATE OF U.P. — Allahabad High Court (2019-05-24)
ASHA DEVI v. JAICHAND YADAV AND 5 OTHERS — Allahabad High Court (2019-05-24)
SMT. ANJU ROY v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-05-24)
SAURABH GUPTA AND 3 ORS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-05-24)
AMAN KUMAR TIWARI v. STATE OF UP AND ANOTHER — Allahabad High Court (2019-05-24)
VIKAS SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-05-23)
KAPIL AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-05-23)
EJAZ v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-05-23)