LexSHASHI KANT,B.K. NARAYANA
39 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 39 |
Disposal nature
| Disposed off/Decided on merits | 31 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 4 |
| Allowed/Partly Allowed on merits | 3 |
| Dismissed on merits | 1 |
Recent judgments
- MALA PANDEY AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-06)
- SHAHID HUSSAIN AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-06)
- BHARAT NISHAD @ BHARAT LAL NISHAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-06)
- FIROZ BANO AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-06)
- SMT. POOJA AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-09-06)
- ANJU KUMARI AND 3 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-09-06)
- SHAMA PARVEEN ALIAS SAMEEKSHA SHARMA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-06)
- RAVI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-06)
- BABURAM v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-09-06)
- SHIV SHANKER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-06)